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Hijam George & Anr vs State Of Manipur & 2 Ors
2026 Latest Caselaw 2602 Mani

Citation : 2026 Latest Caselaw 2602 Mani
Judgement Date : 7 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Hijam George & Anr vs State Of Manipur & 2 Ors on 7 April, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                            Item No. 86

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 550 of 2022

           Hijam George & Anr.
                                                                    ...Petitioners
                                         - Versus -
           State of Manipur & 2 Ors.
                                                               ...Respondent

                              B E F O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

07-04-2026

Ms. W. Gitarani, learned counsel and Joint Secretary, High Court Bar

Association of Manipur, mentioned on behalf of the petitioners that the

matter may be listed on some other day.

List this case on 07-05-2026.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.04.07 VICTORIA 12:27:50 +05'30'

 
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