State Of Manipur & Anr vs Laishram Dhaneshwor Singh & Ors
2026 Latest Caselaw 2496 Mani

Citation : 2026 Latest Caselaw 2496 Mani
Judgement Date : 4 April, 2026

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Manipur High Court

State Of Manipur & Anr vs Laishram Dhaneshwor Singh & Ors on 4 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                       IN. 37 & 38
DEVANANDA   DEVANANDA SINGH
            Date: 2026.04.04 17:05:11
SINGH       +05'30'


                              IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL
          MC(WP(C)) No. 339 of 2022
          State of Manipur & anr.                                 ... Applicants
                 Vs.
          Laishram Dhaneshwor Singh & ors.                        ... Respondents
                 With
          WP(C) No. 310 of 2022

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                           O R D E R

04-04-2026

Mr. Juno Rahman, learned counsel appeared on behalf of the petitioners through VC platform and seeks adjournment of hearing of these cases citing personal inconvenience.

Mr. Th. Vashum, learned GA appearing for the respondents submitted that because of the interim order passed by this court, the authorities are not able to declare the result of the selection process and as such, early hearing of these cases are required.

In view of the submission made above, let these cases be listed again on 08-04-2026.

Earlier interim order shall continue till the next date.

JUDGE Devananda