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Salam Kunjakishore vs State Of Manipur & Ors
2026 Latest Caselaw 2465 Mani

Citation : 2026 Latest Caselaw 2465 Mani
Judgement Date : 4 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Salam Kunjakishore vs State Of Manipur & Ors on 4 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPA Digitally signed by
            SHOUGRAKPAM                                                  IN. 2 & 3
M DEVANANDA DEVANANDA SINGH
            Date: 2026.04.04 17:04:47
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
          WP(C) No. 241 of 2026
          Salam Kunjakishore                                  ... Petitioner
                 Vs.
          State of Manipur & ors.                             ... Respondents
                 With
          MC(WP(C)) No. 261 of 2026

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

04-04-2026

Mr. Juno Rahman, learned counsel appeared on behalf of the petitioner through VC platform and seeks adjournment of hearing of these cases citing personal inconvenience.

Ms. Sharmila, learned counsel assisting Mr. H. Debendra, learned Deputy AG appearing for the State respondents submitted that she has no objection.

As prayed for by the learned counsel appearing for the petitioner, list these cases again on 07-04-2026.

JUDGE Devananda

 
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