Manoj Kumar Sharma vs Govind Mohan & Ors
2026 Latest Caselaw 2377 Mani

Manipur High Court

Manoj Kumar Sharma vs Govind Mohan & Ors on 1 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM         Digitally signed by
                    SHOUGRAKPAM DEVANANDA                                  IN. 26
DEVANANDA           SINGH
                    Date: 2026.04.01 16:22:57
SINGH               +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL
      Cont. Case (C) No. 126 of 2024
      (Ref:- WP(C) No. 429 of 2024)
      Manoj Kumar Sharma                                    ... Petitioner
             Vs.
      Govind Mohan & ors.                                   ... Respondents

                                 B E F O R E
                   HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                            O R D E R

01-04-2026

Mr. Jonty Roscoe, learned counsel representing the conducting counsel appearing for the petitioner seeks adjournment of hearing of this case so as to enable the petitioner to file a rejoinder affidavit.

Mr. N. Nongdamba, learned counsel appearing for the respondents submitted that he has no objection.

As prayed for, list this case again on 18-05-2026.

JUDGE Devananda