Thokchom Somorendro Singh & Ors vs State Of Manipur & Anr
2026 Latest Caselaw 2364 Mani

Manipur High Court

Thokchom Somorendro Singh & Ors vs State Of Manipur & Anr on 1 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                          IN. 22
DEVANANDA   DEVANANDA SINGH
            Date: 2026.04.01 16:23:46
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
         WP(C) No. 430 of 2023
         Thokchom Somorendro Singh & ors.                     ... Petitioners
                Vs.
         State of Manipur & anr.                              ... Respondents

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

01-04-2026

Mr. Ng. Jotindra Luwang, learned counsel appearing for the petitioners seeks two weeks' time for filing rejoinder affidavit.

Mrs. L. Monomala, learned GA appearing for the respondents has no objection.

As prayed for, list this case again on 26-05-2026.

JUDGE Devananda