Sanabam Micheal Singh vs Vrs
2025 Latest Caselaw 628 Mani

Manipur High Court

Sanabam Micheal Singh vs Vrs on 26 September, 2025

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAIREN Digitally signed
MAYUM byLAIRENMAYUM
INDRAJE INDRAJEET
        SINGH
ET      Date: 2025.09.26
                                                                              Item Nos. 9-25

SINGH
        14:03:43 +05'30'
                                  IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL

              WP(C) No. 710 of 2024
              Sanabam Micheal Singh                                     ...Petitioner/s
                  Vrs.
              State of Manipur & anr.                                   ...Respondent/s

With MC(WP(C)) No. 425 of 2024, MC(WP(C)) No. 456 of 2024, MC(WP(C)) No. 511 of 2024, MC(WP(C)) No. 515 of 2024, MC(WP(C)) No. 533 of 2024, MC(WP(C)) No. 576 of 2024, MC(WP(C)) No. 603 of 2024, MC(WP(C)) No. 685 of 2024, MC(WP(C)) No. 704 of 2024, WP(C) No. 497 of 2024, WP(C) No. 546 of 2024, WP(C) No. 607 of 2024, WP(C) No. 618 of 2024, WP(C) No. 636 of 2024, WP(C) No. 681 of

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

26.09.2025

Mr. T. Rajendra, learned senior counsel assisted by Mr. Bikash

Sharma, learned counsel, Mr. S. Biswajit, learned senior counsel

assisted by Mr. Sanatomba, learned counsel, Mr. T. Momo, learned

senior counsel assisted by Ms. Diana, learned counsel and Mr. Ajoy

Pebam, learned counsel, appeared for the petitioners; Mr. R.K.

Deepak, learned senior counsel assisted by Mr. L. Rajesh, learned

counsel; Mr. M. Rarry, learned senior counsel assisted by Ms. Rosy,

learned counsel; and Mr. Shyam Sharma, learned G.A., appeared

for the respondents.

Page 1 The learned counsel appearing for the petitioners have

submitted their written arguments.

Mr. R.K. Deepak, learned senior counsel, also submitted a

written arguments as well as an envelope under sealed cover

containing the expert opinion.

Hearing concluded.

Judgment reserved.

JUDGE

Indrajeet

Page 2