Citation : 2025 Latest Caselaw 596 Mani
Judgement Date : 18 September, 2025
LAIREN Digitally
signed by
MAYUM LAIRENMAYU
M INDRAJEET
Item Nos. 1-4
IN THE HIGH COURT OF MANIPUR
INDRAJ SINGH
Date: AT IMPHAL
EET 2025.09.19
11:14:12
SINGH +05'30' EL.PET. No. 11 of 2022
With
MC(El.Pet.) No. 133 of 2022 With
MC(El.Pet.) No. 27 of 2024 With
MC(El.Pet.) No. 57 of 2022
Soibam Subhaschandra Singh Petitioner/s
Vs.
Sagolshem Kebi Devi & 2 ors. Respondent/s
BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
18.09.2025
Mr. H.S. Paonam, learned senior counsel assisted by
Mr. B.R. Sharma, learned counsel, appeared for the petitioner;
and Mrs. Ayangleima, learned counsel, appeared for the
respondents.
I have heard at length the submission advanced by
the learned counsel appearing for the parties.
Hearing concluded.
Judgment reserved.
JUDGE
Indrajeet
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