Manipur High Court
Md. Sher Khan & Ors vs State Of Manipur & Anr on 9 October, 2025
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPA Digitally signed by
SHOUGRAKPAM IN. 2
M DEVANANDA DEVANANDA SINGH
Date: 2025.10.09 10:56:27
SINGH +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC(WP(C)) 425 of 2024
(Ref:- WP(C) No. 497 of 2024)
Md. Sher Khan & ors. ... Applicants
Vs.
State of Manipur & anr. ... Respondents
B E F O R E
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
O R D E R
09-10-2025
In view of the judgment passed by this court in the connected
writ petitions, the misc. case stands closed.
JUDGE
Devananda
IN. 3
SHOUGRAKPAM Digitally signed by
SHOUGRAKPAM DEVANANDA
DEVANANDA SINGH
Date: 2025.10.09 10:57:18
SINGH +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC(WP(C)) 456 of 2024
(Ref:- WP(C) No. 546 of 2024)
Yumlembam Sanathoi ... Applicant
Vs.
State of Manipur & anr. ... Respondents
B E F O R E
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
O R D E R
09-10-2025
In view of the judgment passed by this court in the connected
writ petitions, the misc. case stands closed.
JUDGE
Devananda
SHOUGRAKPAM Digitally signed by
SHOUGRAKPAM DEVANANDA IN. 4
DEVANANDA SINGH
Date: 2025.10.09 10:57:54
SINGH +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC(WP(C)) 511 of 2024
(Ref:- WP(C) No. 607 of 2024)
Bidyaluxmi Huidrom ... Applicant
Vs.
State of Manipur & anr. ... Respondents
B E F O R E
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
O R D E R
09-10-2025
In view of the judgment passed by this court in the connected
writ petitions, the misc. case stands closed.
JUDGE
Devananda
SHOUGRAKPAM Digitally signed by
SHOUGRAKPAM
IN. 5
DEVANANDA DEVANANDA SINGH
Date: 2025.10.09 10:58:24
SINGH +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC(WP(C)) 515 of 2024
(Ref:- WP(C) No. 618 of 2024)
Robert Salam ... Applicant
Vs.
State of Manipur & anr. ... Respondents
B E F O R E
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
O R D E R
09-10-2025
In view of the judgment passed by this court in the connected
writ petitions, the misc. case stands closed.
JUDGE
Devananda
SHOUGRAKPAM Digitally signed by
SHOUGRAKPAM IN. 6
DEVANANDA DEVANANDA SINGH
Date: 2025.10.09 10:59:06
SINGH +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC(WP(C)) 533 of 2024
(Ref:- WP(C) No. 636 of 2024)
Monika Cingakham & ors. ... Applicants
Vs.
State of Manipur & anr. ... Respondents
B E F O R E
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
O R D E R
09-10-2025
In view of the judgment passed by this court in the connected
writ petitions, the misc. case stands closed.
JUDGE
Devananda
SHOUGRAKPAM Digitally signed by
SHOUGRAKPAM
IN. 7
DEVANANDA DEVANANDA SINGH
Date: 2025.10.09 10:59:24
SINGH +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC(WP(C)) 576 of 2024
(Ref:- WP(C) No. 681 of 2024)
Angom Amarjit Singh ... Applicant
Vs.
State of Manipur & anr. ... Respondents
B E F O R E
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
O R D E R
09-10-2025
In view of the judgment passed by this court in the connected
writ petitions, the misc. case stands closed.
JUDGE
Devananda
SHOUGRAKPAM Digitally signed by
SHOUGRAKPAM IN. 8
DEVANANDA DEVANANDA SINGH
Date: 2025.10.09 10:59:52
SINGH +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC(WP(C)) 603 of 2024
(Ref:- WP(C) No. 710 of 2024)
Sanabam Micheal Singh ... Applicant
Vs.
State of Manipur & anr. ... Respondents
B E F O R E
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
O R D E R
09-10-2025
In view of the judgment passed by this court in the connected
writ petitions, the misc. case stands closed.
JUDGE
Devananda
SHOUGRAKPAM Digitally signed by
SHOUGRAKPAM
IN. 9
DEVANANDA DEVANANDA SINGH
Date: 2025.10.09 11:00:10
SINGH +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC(WP(C)) 685 of 2024
(Ref:- WP(C) No. 546 of 2024)
Yumlembam Sanathoi ... Applicant
Vs.
State of Manipur & anr. ... Respondents
B E F O R E
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
O R D E R
09-10-2025
In view of the judgment passed by this court in the connected
writ petitions, the misc. case stands closed.
JUDGE
Devananda
IN. 10
SHOUGRAKPAM Digitally signed by
SHOUGRAKPAM
DEVANANDA DEVANANDA SINGH
Date: 2025.10.09 11:00:37
SINGH +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC(WP(C)) 704 of 2024
(Ref:- WP(C) No. 802 of 2024)
Ringo Pebam ... Applicant
Vs.
State of Manipur & anr. ... Respondents
B E F O R E
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
O R D E R
09-10-2025
In view of the judgment passed by this court in the connected
writ petitions, the misc. case stands closed.
JUDGE
Devananda
