Manipur High Court

Haobam Joyotush Kumar vs State Of Manipur & 6 Ors on 6 May, 2025

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

         Digitally                                 1
LAIREN signed by
MAYUM LAIRENMAYU
       M INDRAJEET
INDRAJ SINGH                                                              Item Nos. 62-65
       Date:
EET    2025.05.06
                             IN THE HIGH COURT OF MANIPUR
SINGH 15:48:38
       +05'30'
                                       AT IMPHAL
                                    MC(WP(C)) No. 135 of 2020
                                               With
                                     MC(WP(C)) No. 149 of 2020
                                               With
                                       WP(C) No. 258 of 2020
                                               With
                                       WP(C) No. 439 of 2019

                      Haobam Joyotush Kumar                               Applicant
                                           Vs.
                      State of Manipur & 6 ors.
                                                                           Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 06.05.2025 Heard Mr. H.S. Paonam, learned senior counsel assisted by Ms. Lekhakumari, learned counsel appearing for the petitioners; Mr. Y. Ashang, learned G.A. appearing for the State respondents; Ms. Sirawon Newmai, learned counsel appearing for the MPSC; Mr. K. Modhusudhon, learned counsel appearing for respondent No. 5; and Mr. N. Ibotombi, learned senior counsel appearing for respondent No. 6.

Hearing concluded.

Judgment reserved.

JUDGE Indrajeet