Yumkhaibam Kullachandra Singh vs State Of Manipur
2025 Latest Caselaw 406 Mani

Manipur High Court

Yumkhaibam Kullachandra Singh vs State Of Manipur on 12 June, 2025

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

              Digitally signed by
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
          SINGH                                     IN THE HIGH COURT OF MANIPUR
DRA SINGH Date: 2025.06.12
          16:47:08 +05'30'
                                                              AT IMPHAL

                                                           CRL. A. No. 15 of 2019

                                    Yumkhaibam Kullachandra Singh
                                                                                                ... Appellant
                                                                   - Versus -

                                    State of Manipur
                                                                                              ... Respondent

                                                            B E F O R E
                                            HON'BLE THE CHIEF JUSTICE MR. K. SOMASHEKAR
                                             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA



                                                                O R D E R

[K. Somashekar, CJ] 12.06.2025

Learned counsel for the appellant, Mr. Th. Jugindro

appears before this Court physically and seeks a short accommodation

on the premises that he wants to go through the impugned judgment of

the conviction order of sentence inclusive of exhibited documents as well

as the reference relating to the prosecution.

Whereas, learned Public Prosecutor for the respondent,

Mr. Athouba Khaidem appears before this Court physically.

However, keeping in view of the submission made by the

learned counsel appearing for the appellant in this matter is concerned,

it is deemed appropriate that this matter would be listed on 17.07.2025.

                                                          JUDGE                     CHIEF JUSTICE

                                    Bipin




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