A. Athisa vs L. Asha
2025 Latest Caselaw 238 Mani

Manipur High Court

A. Athisa vs L. Asha on 18 February, 2025

              Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
          Date: 2025.02.19
SINGH     14:32:53 +05'30'                                                          Item No. 42
                                      IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL
                                               RFA No. 8 of 2018
                        A. Athisa
                                                                                   Appellant
                                                Vs.
                        L. Asha
                                                                              Respondent

                                          BEFORE
                    HON'BLE THE CHIEF JUSTICE MR. D. KRISHNAKUMAR
                   HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHIHLLU KABUI

        18.02.2025
        D. Krishnakumar, C.J. :

Heard Mr. Ng. Premkumar, learned counsel appearing for the

appellant; and Mr. Julius Riamei, learned counsel appearing for the respondent.

Judgment and order reserved.

                                    JUDGE                          CHIEF JUSTICE
        Sandeep