Nameirakpam Somendro Singh vs State Of Manipur & 4 Ors
2025 Latest Caselaw 215 Mani

Manipur High Court

Nameirakpam Somendro Singh vs State Of Manipur & 4 Ors on 6 February, 2025

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                               Item No. 38


             IN THE HIGH COURT OF MANIPUR
                       AT IMPHAL

                           WP(C) No. 965 of 2021

       Nameirakpam Somendro Singh
                                                     .....Petitioner/s

                                 - Versus -

       State of Manipur & 4 Ors.
                                                     .... Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order

06.02.2025

[1] Present Mr. AP. Sahu, learned counsel for the petitioner

and Mr. S. Niranjan, learned G.A. for the State respondent.

[2] Mr. AP. Sahu, learned counsel for the petitioner,

furnished a copy of the judgment dated 25.04.2024 passed by this

Court in WP(C) No. 314 of 2014.

[3] Learned G.A. prays for one week's time to peruse the

judgment.

[4] List this case on 03.03.2025.

JUDGE

Kh. Joshua Maring