Commissioner Of Customs (Preventive) vs Rk Swami Singh
2025 Latest Caselaw 508 Mani

Manipur High Court

Commissioner Of Customs (Preventive) vs Rk Swami Singh on 27 August, 2025

              Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
          Date: 2025.08.28
SINGH     10:31:44 +05'30'                                                                  Sl. No. 6-8
                                          IN THE HIGH COURT OF MANIPUR
                                                    AT IMPHAL
                                               Cus. App. No. 3 of 2024

                            Commissioner of Customs (Preventive), North Eastern Region
                                                                                          Appellant
                                                        Vs.
                           RK Swami Singh
                                                                                    Respondent

Clubbed with MC (Cus. App.) No. 1 of 2025 with MC (Cus. App.) No. 5 of 2024 BEFORE HON'BLE THE CHIEF JUSTICE MR. KEMPAIAH SOMASHEKAR HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA (ORDER) (K. SOMASHEKAR, C.J.) 27.08.2025 Learned counsel for the appellant, Mr. N. Brojendro Singh is

present before the Court physically and submits written arguments on behalf

of the appellant relating to the maintainability of this appeal, by furnishing a

copy of the same to the learned counsel for the respondent.

Learned counsel for the respondent, Ms. I. Bimola is also

present before the Court physically and submits synoptic notes on behalf of

the respondent in this matter. Learned counsel, Mr. Nihar Dasgupta is also

appearing for the respondent through video conferencing.

Heard the arguments advanced by the learned counsel for the

parties.

Consequently, this matter is reserved for judgment.

                                          JUDGE                             CHIEF JUSTICE
           Sandeep