Irengbam Premananda Singh vs State Of Manipur & 2 Ors
2025 Latest Caselaw 502 Mani

Manipur High Court

Irengbam Premananda Singh vs State Of Manipur & 2 Ors on 26 August, 2025

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                           1

                                                Item No. Suply 15 & 17
                  IN THE HIGH COURT OF MANIPUR
                            AT IMPHAL

                          MC(WP(C)) No. 588 of 2024
                                   With
                           WP(C) No. 694 of 2024

        Irengbam Premananda Singh                 Applicant/s

                              Vs.

        State of Manipur & 2 Ors                  Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

26.08.2025

Heard Mr. Kh. Tarunkumar, learned Sr. counsel assisted by

Ms. Julekha Khan, learned counsel appearing for the petitioner; Mr.

S. Nepolean, learned GA appearing for the respondent nos. 1 & 2;

Mr. H.S. Paonam, learned Sr. counsel assisted by Mr. Sushruta,

learned counsel appearing for the respondent nos. 3, 4 & 5; Mr. N.

Ibotombi, learned Sr. counsel assisted by Mr. Ningtamba, learned

counsel appearing for the respondent no. 6; and Mr. S. Rupachandra,

learned Sr. counsel assisted by Mr. Royal Ray, learned counsel

appearing for the respondent no. 7.

Hearing concluded.

Judgment reserved.

                                                    JUDGE
Lucy

             LUCY    Digitally signed by
                     LUCY
             GURUMAY GURUMAYUM
                     Date: 2025.08.27
             UM      12:30:59 +05'30'