M/S Keystone Infra Pvt. Ltd vs Chief Engineer Public Works Department
2025 Latest Caselaw 500 Mani

Manipur High Court

M/S Keystone Infra Pvt. Ltd vs Chief Engineer Public Works Department on 26 August, 2025

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                        1
LAIREN   Digitally signed
         by
MAYUM    LAIRENMAYUM
         INDRAJEET
                                                                          S. Item No. 38-41
INDRAJ   SINGH
         Date:
EET      2025.08.26
                                   IN THE HIGH COURT OF MANIPUR
         16:21:41
SINGH    +05'30'                             AT IMPHAL

                                       MC(Rev.Pet.(J2)) No. 4 of 2025
                                                      With
                                       MC(Rev.Pet(J2)) No. 1 of 2025 With
                                       MC(Rev.Pet.(J2)) No. 2 of 2025 With
                                           Rev.Pet.(J2) No. 1 of 2025

                              M/S Keystone Infra Pvt. Ltd.              Applicant/s

                                             Vs.

                              Chief Engineer Public Works Department, Manipur
                                                                            Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

26.08.2025

Heard Mr. M. Rarry, learned senior counsel assisted by Ms.

M. Nikita, learned counsel, appearing for the petitioner.

Heard also Mr. H.S. Paonam, learned senior counsel assisted

by Mr. Purvesh Buttan, learned counsel, appearing for the

respondent.

Hearing concluded.

Judgment reserved.

JUDGE Indrajeet