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Thokchom Suren Singh vs Principal Accountant General (A And E)
2025 Latest Caselaw 455 Mani

Citation : 2025 Latest Caselaw 455 Mani
Judgement Date : 3 April, 2025

Manipur High Court

Thokchom Suren Singh vs Principal Accountant General (A And E) on 3 April, 2025

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
KABORA Digitally signed
MBAM byKABORAMBAM                                                                      Item No. 56
       SAPANA CHANU
SAPANA Date:
CHANU
             2025.04.04
       10:57:11 +05'30'
                                        IN THE HIGH COURT OF MANIPUR
                                                  AT IMPHAL
                                                  WP (C) No. 17 of 2025

                                     Thokchom Suren Singh
                                                                            Petitioner
                                                        Vs.
                                     Principal Accountant General (A and E), Manipur; & 4
                                     Ors.
                                                                             Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 03.04.2025

Mrs. L. Monomala, learned GA and Mr. S. Jasobanta, learned

counsel seek 3 weeks' time for filing counter affidavit.

Mr. Ch. Robinchandra, learned counsel appearing for the

petitioner submitted that the issue raised in the present writ

petition is squarely covered by judgment and order passed earlier

by this Court.

The submission made by the learned counsel appearing for

the petitioner will be considered on the next date.

As prayed for by the learned counsel appearing for the

respondents, list this case again on 08.05.2025.

JUDGE Sapana

Page 1

 
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