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Pradeep Kumar Mauka vs Bhoraj Nahata; & Anr
2024 Latest Caselaw 424 Mani

Citation : 2024 Latest Caselaw 424 Mani
Judgement Date : 19 September, 2024

Manipur High Court

Pradeep Kumar Mauka vs Bhoraj Nahata; & Anr on 19 September, 2024

KABORAMBA Digitally
          KABORAMBAM
                    signed by

M SANDEEP SANDEEP    SINGH
          Date: 2024.09.25
SINGH     10:50:30 +05'30'                                                                Item No. 3
                                    IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL

                                               Crl. A. No. 3 of 2018

                       Pradeep Kumar Mauka
                                                                                       Appellant
                                                 Vs.
                       Bhoraj Nahata; & Anr.
                                                                                   Respondents


                                            BEFORE
                      HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL

                                                    ORDER

19.09.2024

Mr. Serto T Kom, learned counsel, appears on behalf of the appellant

through video conferencing.

List for hearing on 25.10.2024.

The appellant is at liberty to file a brief written synopsis of submissions

along with copies of judgments upon which he seeks to place reliance, within two

weeks from today.

CHIEF JUSTICE Sandeep

 
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