The Sangeet Natak Academi & 2 Ors vs Th. Hemchandra Singh & 3 Ors
2024 Latest Caselaw 464 Mani

Manipur High Court

The Sangeet Natak Academi & 2 Ors vs Th. Hemchandra Singh & 3 Ors on 23 October, 2024

                                                                        Item No. 24 - 25

KHOIROM Digitally
           KHOIROM
                    signed by
                                IN THE HIGH COURT OF MANIPUR
BIPINCHAND BIPINCHANDRA SINGH             AT IMPHAL
           Date: 2024.10.24
RA SINGH   15:56:19 +05'30'


                                      W.A. No. 117 of 2023
                                             With
                                     MC(WA) No. 184 of 2023

        The Sangeet Natak Academi & 2 Ors.
                                                                          ... Appellants
                                              - Versus -
        Th. Hemchandra Singh & 3 Ors.
                                                                       ... Respondents

B E FO R E HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU

23.10.2024 (Siddharth Mridul, CJ)

Heard Mr. Sarvan Kumar, learned counsel appearing on behalf of

the appellants and Mr. HS. Paonam, learned senior counsel appearing on behalf

of the respondents.

Judgment reserved.

                                JUDGE                      CHIEF JUSTICE
        Bipin




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