Aniudh Kumar & 75 Ors vs Union Of India & 2 Ors
2024 Latest Caselaw 21 Mani

Manipur High Court

Aniudh Kumar & 75 Ors vs Union Of India & 2 Ors on 29 January, 2024

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                Item No. 10

                IN THE HIGH COURT OF MANIPUR
                          AT IMPHAL

                         WP(C) No. 675 of 2022

       Aniudh Kumar & 75 Ors.
                                                       .....Petitioner/s

                                        - Versus -

       Union of India & 2 Ors.
                                                       .... Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order

29.01.2024

[1] Present Mr. M. Devananda, learned senior counsel assisted by Ms. Jyotsana, learned counsel for the petitioners and Mr. LH. Qulu, learned counsel for the respondents. [2] Learned counsel for the respondent submits that the arguing counsel in unwell today and prays for listing this matter on another day.

[3] Mr. M. Devananda, learned senior counsel, submitted a judgment passed by Division Bench of the Gauhati High Court in WA No. 50(SH) of 2010 which is a relied covered case and furnished a copy of the same to the learned counsel for the respondents. [4] Learned counsel for the respondent submits that he may be permitted to take instruction on this judgment. [5] List on 08.02.2024 after motion as part heard item.

                                                             JUDGE
       joshua


                KH.         Digitally signed by
                            KH. JOSHUA
                JOSHUA      MARING
                            Date: 2024.01.31
                MARING      10:25:44 +05'30'