K. Yangla vs State Of Manipur & Ors
2024 Latest Caselaw 20 Mani

Manipur High Court

K. Yangla vs State Of Manipur & Ors on 29 January, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRA Digitally signed by
         SHOUGRAKPAM                                                          IN. 47
KPAM     DEVANANDA
DEVANAN SINGH
         Date: 2024.01.29     IN THE HIGH COURT OF MANIPUR
DA SINGH 15:31:24 +05'30'
                                            AT IMPHAL
          WP(C) No. 112 of 2019
          K. Yangla                                     ... Petitioner
                Vs.
          State of Manipur & ors.                       ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

29-01-2024 Heard Mr. Kh. Tarunkumar, learned senior counsel assisted by Mr. Jemon, learned counsel appearing for the petitioner; Mr. Niranjan Sanasam, learned GA appearing for the State respondents and Mr. S. Suresh, learned counsel appearing for the Accountant General.

Hearing concluded.

Judgment reserved.

JUDGE Devananda