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P. Joykumar @ Sahajahan vs State Of Manipur
2024 Latest Caselaw 74 Mani

Citation : 2024 Latest Caselaw 74 Mani
Judgement Date : 27 February, 2024

Manipur High Court

P. Joykumar @ Sahajahan vs State Of Manipur on 27 February, 2024

SHAMURAILATPAM                             Digitally signed by SHAMURAILATPAM
                                           SUSHIL SHARMA
SUSHIL SHARMA                              Date: 2024.02.27 14:12:31 +05'30'
                                                                           Item No. 38
                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL
                                 Crl.J.A. No. 1 of 2018

             P. Joykumar @ Sahajahan
                                                                        Appellant
                                     Vs.
             State of Manipur
                                                                      Respondent
                                           BEFORE

           HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
           HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
  27.02.2024
  Siddharth Mridul, C.J.:

Mr. M. Gunedhor, learned counsel, appears on behalf of the appellant

and Mr. H. Samarjit, learned PP, appears on behalf of the State of Manipur.

Arguments have been heard.

Judgment is reserved.

                        JUDGE                           CHIEF JUSTICE
  Sushil
 

 
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