Kh. Donshu Chothe vs State Of Manipur & Ors
2024 Latest Caselaw 73 Mani

Manipur High Court

Kh. Donshu Chothe vs State Of Manipur & Ors on 26 February, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAK Digitally signed by
         SHOUGRAKPAM
PAM      DEVANANDA
                                                                                IN. 22
DEVANAN SINGH
         Date: 2024.02.26
DA SINGH 14:16:07 +05'30'       IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
            WP(C) No. 731 of 2019
            Kh. Donshu Chothe                                    ... Petitioner
                  Vs.
            State of Manipur & ors.                              ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

26-02-2024 Heard Mr. Ch. Robinchandra, learned counsel appearing for the petitioner and Mr. Th. Vashum, learned GA appearing for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE Devananda