Union Of India & 2 Ors vs Surinder Kaur & Anr
2024 Latest Caselaw 69 Mani

Manipur High Court

Union Of India & 2 Ors vs Surinder Kaur & Anr on 22 February, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                      DB Item No. 1

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                             MC(Review.Pet.) No. 27 of 2023

           Union of India & 2 Ors.
                                                              ...Applicants
                                         - Versus -
           Surinder Kaur & Anr.
                                                          ...Respondents

                             B EF O R E
           HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
             HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                       ORDER

22-02-2024 Siddharth Mridul (C.J.),

Mr. S. Samarjeet, learned Sr. PCCG, appears for the applicants.

In view of the circumstance that the accompanying petition seeks

review of the judgment and order dated 5th of October, 2023 rendered by a

Bench comprising Hon'ble the Acting Chief Justice Mr. M. V. Muralidaran

(as he then was) and Hon'ble Mr. Justice A. Guneshwar Sharma; it would

be appropriate to list the same before a Bench of which HMJ A. Guneshwar

Sharma is a member.

List after obtaining necessary directions of Hon'ble the Chief Justice

on the administrative side on 26-02-2024.

                                   JUDGE                  CHIEF JUSTICE

Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2024.02.23
VICTORIA 14:42:14 +05'30'