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Ahanthem Kunjo Singh vs State Of Manipur & Ors
2024 Latest Caselaw 359 Mani

Citation : 2024 Latest Caselaw 359 Mani
Judgement Date : 21 August, 2024

Manipur High Court

Ahanthem Kunjo Singh vs State Of Manipur & Ors on 21 August, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                         Digitally signed by
                                                                                                  IN. 99
SHOUGRAKPAM     SHOUGRAKPAM DEVANANDA
DEVANANDA SINGH SINGH
                Date: 2024.08.21 15:18:27 +05'30'
                                                      IN THE HIGH COURT OF MANIPUR
                                                                    AT IMPHAL
                     WP(C) No. 745 of 2019
                     Ahanthem Kunjo Singh                                          ... Petitioner
                           Vs.
                     State of Manipur & ors.                                       ... Respondents

                                                        B E F O R E
                                          HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                                                O R D E R

21-08-2024

Heard Mr. Sh. Athoi Singh, learned counsel appearing for the petitioner; Mr. Th. Vashum, learned GA appearing for the respondents No. 1 and 2 and Mr. S. Samarjeet, learned senior panel counsel appearing for the respondent No. 3.

Hearing concluded.

Judgment reserved.

JUDGE Devananda

 
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