Pauminthang Alias Pmt Neihsial; & Ors vs State Of Manipur; & Ors
2024 Latest Caselaw 117 Mani

Manipur High Court

Pauminthang Alias Pmt Neihsial; & Ors vs State Of Manipur; & Ors on 2 April, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

           Digitally signed
KABORA by
       KABORAMBAM
MBAM SAPANA
SAPANA CHANU
       Date:
                                                                                                    Item No. 50
CHANU 2024.04.04
       16:33:34 -07'00'


                                                   IN THE HIGH COURT OF MANIPUR
                                                             AT IMPHAL

                                                           WP (C) No. 699 of 2019

                                          Pauminthang Alias Pmt Neihsial; & Ors.
                                                                                                 Petitioners
                                                                Vs.
                                          State of Manipur; & Ors.
                                                                                              Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 02.04.2024

Heard Mr. Thangchungnung Leivon, learned counsel appearing for the petitioners and Mr. Niranjan Sanasam, learned Government Advocate appearing for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE Sapana

Page 1