Mutum Churamani Meetei And 5 ... vs State Of Manipur & 3 Others
2023 Latest Caselaw 307 Mani

Citation : 2023 Latest Caselaw 307 Mani
Judgement Date : 30 October, 2023

Manipur High Court

Mutum Churamani Meetei And 5 ... vs State Of Manipur & 3 Others on 30 October, 2023

SHAMURAILATPAM SUSHIL Digitally signed by SHAMURAILATPAM
                      SUSHIL SHARMA
SHARMA                Date: 2023.10.30 16:47:56 +05'30'
                                                                    Page |1

                                                                   Item No. 17
                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                             Review Petition No. 12 of 2023

             Mutum Churamani Meetei and 5 Others
                                                               ...Petitioners
                   - Versus -
             State of Manipur & 3 Others
                                                            ...Respondents

BEFORE HON'BLE MR. JUSTICE M.V.MURALIDARAN

30.10.2023

In view of the judgment and order passed today in

MC(Review. Pet.) No. 16 of 2023, post the matters on 04.12.2023.

JUDGE

Sushil

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