Yumnam Naocha vs State Of Manipur
2023 Latest Caselaw 305 Mani

SHAMURAILATPAM SUSHIL         Digitally signed by SHAMURAILATPAM
                              SUSHIL SHARMA
SHARMA                        Date: 2023.10.31 13:27:24 +05'30'
                                                                      Page |1

                                                                      Item No. 8
                          IN THE HIGH COURT OF MANIPUR
                                    AT IMPHAL

                                 Crl.A. No. 9 of 2020

           Yumnam Naocha
                                                                   ...Appellant
                 - Versus -
           State of Manipur
                                                             ...Respondents

BEFORE HON'BLE MR. JUSTICE M.V.MURALIDARAN

30.10.2023

In view of the judgment and order passed today in

MC(Crl.A.) No. 2 of 2020, post the matter on 16.01.2024.

JUDGE

Sushil