Ch. Deependra Singh & 7 Ors vs State Of Manipur & Anr
2023 Latest Caselaw 277 Mani

                                                                    Item No. 1-2


                              IN THE HIGH COURT OF MANIPUR
                                       AT IMPHAL
 MC(WA) No. 199 of 2022
 Ch. Deependra Singh & 7 ors.                             ...Applicant/s
           Vs.
 State of Manipur & anr.                                  ...Respondent/s

With WA No. 118 of 2022

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

13-10-2023 (A. Bimol Singh,J)

Heard Mr. N. Ibotombi, learned senior counsel assisted by

Ms. Babina, learned counsel appearing for the appellants and Mr. Y.

Ashang, learned Government Advocate appearing for the respondents.

Hearing concluded.

Judgment reserved.

                               JUDGE                        JUDGE




 Dhakeshori

LAISHRA Digitally signed by M LAISHRAM DHAKESHORI DEVI DHAKESH Date: 2023.10.13 14:29:59 +05'30' ORI DEVI