Shri Elangbam Jeeten Singh vs State Of Manipur & 4 Ors
2023 Latest Caselaw 265 Mani

                                                               Suppl. Item No. 2

                IN THE HIGH COURT OF MANIPUR
                          AT IMPHAL

                         WP(C) No. 692 of 2023

       Shri Elangbam Jeeten Singh
                                                           .....Petitioner/s

                                     - Versus -

       State of Manipur & 4 Ors.
                                                           .... Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order

10.10.2023

[1] Heard Ms. G. Pushpa, learned counsel for the petitioner.

[2]             Issue notice.

[3]             Mrs. RK. Emily, learned Dy. G.A. accepts notice on

behalf of respondent Nos. 1, 2, 3 & 5 and Mr. S. Samarjeet, learned Sr.

PCCG accepts notice on behalf of respondent No. 4. Hence, no formal

step is required to be taken.

[4] Learned counsel for the petitioner submits that the

present case is covered by the judgment & order dated 11.10.2022

passed by this Court in WP(C) No. 721 of 2020 and the connected

matters and the matter may be disposed of on the basis of this

judgment & order.

[5] Learned counsel for the respondent seeks some time to

verify whether the judgment & order is applicable to the facts of the

present case or not.

[6]             List on 20.11.2023.

                                                           JUDGE
       joshua                        Digitally signed by
                       KH. JOSHUA KH. JOSHUA MARING
                       MARING     Date: 2023.10.11
                                  10:47:50 +05'30'