W. Manglem Singh vs State Of Manipur & 2 Ors
2023 Latest Caselaw 249 Mani

LAIREN Digitally
        by
                 signed
                                                                                      Item No. 4
MAYUM LAIRENMAYUM
        INDRAJEET
INDRAJE SINGH                   IN THE HIGH COURT OF MANIPUR
        Date:
ET      2023.10.04
        17:08:46
                                          AT IMPHAL
SINGH +05'30'


                                         W.P. (C) No. 660 of 2023

                 W. Manglem Singh
                                                                                  ....Petitioner
                                                       - Versus -

                 State of Manipur & 2 ors.
                                                                               ...Respondents

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA 04.10.2023

[1] Heard Ms. Kh. Nirmala, learned counsel for the petitioner and

she submits that this matter is squarely covered by the judgment and order

dated 12.09.2023 passed by this Court in W.P. (C) No. 687 of 2018.

                 [2]             Issue Notice.

                 [3]             Mrs. Ch. Sundari, learned G.A., accepts notice on behalf of

respondent Nos. 1 & 2; and Mr. S. Suresh, learned counsel on behalf of

respondent No. 3.

[4] Learned counsel for the respondents, seek 2(two) weeks' time

to examine whether the present case is covered by the judgment of this

Court as mentioned above.

                 [5]             List on 19.10.2023.




                                                                              JUDGE

                 Indrajeet