Smt Jayanti Devi & 3 Ors vs State Of Manipur & 3 Ors
2023 Latest Caselaw 315 Mani

Manipur High Court

Smt Jayanti Devi & 3 Ors vs State Of Manipur & 3 Ors on 21 November, 2023

Author: A.Guneshwar Sharma

Bench: A.Guneshwar Sharma

                                                                           114
                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL


WP(C) No.901 of 2022


Smt Jayanti Devi & 3 Ors                           ... Petitioners

                                      -Versus-

State of Manipur & 3 Ors                             ... Respondents

BEFORE HON'BLE MR. JUSTICE A.GUNESHWAR SHARMA 21.11.2023 Present Mr.Kh.Tarunkumar, learned senior counsel assisted by Ms.Rebati, learned counsel for the petitioner. Ms.Malemleima, learned counsel for respondent No.3 seeks an adjournment on the ground that the arguing counsel is out of station.

Mr.Tarunkumar, learned senior counsel for the petitioner submits that this case is squarely covered by an earlier judgment of this Court.

Ms.Thanyomi Keishing, learned counsel for respondent Nos.1 and 2 has no objection.

List this case on 4.12.2023. There will be no adjournment on the next date.

JUDGE

Priyojit

RAJKUMAR Digitally RAJKUMAR signed by

PRIYOJIT PRIYOJIT SINGH Date: 2023.11.21 SINGH 15:13:21 +05'30'