Md. Wahidur Rahaman vs Union Of India & Ors
2023 Latest Caselaw 122 Mani

SHOUGRA Digitally signed by
         SHOUGRAKPAM
KPAM     DEVANANDA                                                                 IN. 51
DEVANAN SINGH
         Date: 2023.03.14
DA SINGH 16:27:41 +05'30'
                                     IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL
              WP(C) No. 799 of 2016
              Md. Wahidur Rahaman                         ... Petitioner
                    Vs.
              Union of India & ors.                       ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

14-03-2023 Heard Mr. K. Roshan, learned counsel appearing for the petitioner and Mr. Kh. Samarjit, learned DSGI assisted by Mr. Nongdamba, learned counsel appearing for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE Devananda