Citation : 2023 Latest Caselaw 105 Mani
Judgement Date : 3 March, 2023
Digitally signed by LAISHRAM
LAISHRAM DHAKESHORI DEVI
DHAKESHORI DEVI Date: 2023.03.03 16:10:55
+05'30' Item No. 60-61
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WA No. 21 of 2023
Bhabeswar Tongbram ...Appellant/s
Vs.
Khaidem Joychandra Singh & 2 ors. ...Respondent/s
With MC(WA) No. 36 of 2023
B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH HON'BLE MR. JUSTICE A.GUNESHWAR SHARMA 03-03-2023 Mr. Kh. Tarunkumar, learned senior counsel assisted by Mr. L. Stevenson, learned counsel appeared for the appellant; Mr. RK Deepak, learned counsel for Manipur Technical University; Mr. M. Devananda, learned Addl.AG assisted by Ms. Jyotsana, learned counsel for the State respondents; Mr. N. Jotendro, learned senior counsel assisted by Mr. Murtaza Ahmed, learned counsel and Mr. BP Sahu, learned senior counsel assisted by Mr. AP Sahu, learned counsel for the private respondents. Mr. Armananda, learned counsel representing Mr. Kh. Samarjit, learned DSGI for the Union of India.
As prayed for, list these cases again on 17-03-2023.
It has been submitted by Mr. RK Deepak, learned counsel that as of now, the authorities have not taken any steps for issuing fresh advertisement in terms of the impugned judgment and order and that the fresh advertisement is not likely to be issued in the near future. We have recorded the submissions made by the learned counsel.
JUDGE JUDGE
Dhakeshori
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