L. Lamkhohao Haokip vs Special Secretary (Home); & Ors
2023 Latest Caselaw 45 Mani

KABORA Digitally signed
        by
MBAM KABORAMBAM
                                                                                           Item No. 5
SANDEE SANDEEP    SINGH


                                     IN THE HIGH COURT OF MANIPUR
        Date: 2023.01.27
P SINGH 16:44:55 +05'30'

                                               AT IMPHAL
                                           W.P. (Crl.) No. 54 of 2022
                            L. Lamkhohao Haokip
                                                                                       Petitioner
                                                   Vs.

                            Special Secretary (Home); & Ors.
                                                                                    Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE MV MURALIDARAN 27.01.2023 Sanjay Kumar (C.J.):

Heard Mr. Th. Jugindro, learned counsel for the petitioner; and Mr. Th.

Vashum, learned Government Advocate, appearing for the State authorities.

Mr. Th. Vashum, learned Government Advocate, would place reliance on

the judgment of the Supreme Court reported in (2006) 5 SCC 676 in support of his

contention that there was no avoidable delay in the disposal of the petitioner's

representation in this case.

Mr. Th. Jugindro, learned counsel, seeks time to go through the

judgment and advance arguments.

Post on 31.03.2023.

                                      JUDGE                     CHIEF JUSTICE
               Sandeep




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