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Zamlianlal Haokip vs State Of Manipur & Anr
2023 Latest Caselaw 21 Mani

Citation : 2023 Latest Caselaw 21 Mani
Judgement Date : 10 January, 2023

Manipur High Court
Zamlianlal Haokip vs State Of Manipur & Anr on 10 January, 2023
SHOUGRA Digitally signed by                                                       IN. 2
         SHOUGRAKPAM
KPAM     DEVANANDA
DEVANAN SINGH
         Date: 2023.01.10           IN THE HIGH COURT OF MANIPUR
DA SINGH 13:59:10 +05'30'
                                             AT IMPHAL

                 MC(LA App.) No. 1 of 2019
                 Zamlianlal Haokip                         ... Applicant
                       Vs.
                 State of Manipur & anr.                   ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 10-01-2023 In view of the judgment and order passed today in the main Appeal, the misc. case stands disposed of.

JUDGE

Devananda

 
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