Khundrakpam Mohon Singh vs State Of Manipur & Ors
2023 Latest Caselaw 332 Mani

Manipur High Court

Khundrakpam Mohon Singh vs State Of Manipur & Ors on 4 December, 2023

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRA Digitally signed by
         SHOUGRAKPAM                                                           IN. 50
KPAM     DEVANANDA
DEVANAN SINGH
         Date: 2023.12.04
DA SINGH 14:04:21 +05'30'       IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
          WP(C) No. 719 of 2020
          Khundrakpam Mohon Singh                              ... Petitioner
                Vs.
          State of Manipur & ors.                              ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

04-12-2023 Mr. N. Ibotombi, learned senior counsel assisted by Ms. N. Savitri, learned counsel appearing for the petitioner and Mrs. L. Monomala, learned GA appearing for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE Devananda