L. Seimang Kuki(E/380343A ... vs Union Of India
2023 Latest Caselaw 226 Mani

LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
DHAKESH DEVI
         Date: 2023.08.02
                                                                                                   IN. 37
ORI DEVI 13:34:36 +05'30'

                                                IN THE HIGH COURT OF MANIPUR
                                                            AT IMPHAL
                            WP(C) No. 351 of 2018
                            L. Seimang Kuki(E/380343A NB/SUB/ENGR)                ... Petitioner/s
                                  Vs.
                            Union of India                                        ... Respondent/s

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

02-08-2023 Mr. Kh. Lupenjit, learned counsel appeared for the petitioner

and Mr. BR Sharma, learned CGSC for the respondents.

The learned CGSC submitted that the judgment and order

passed by this Court in similar issue raised in the present writ petition had

been assailed by the authorities by filing writ appeal before this Court and

in one of the writ appeals, the Division Bench of this Court had passed an

order staying the operation of the judgment and order. The learned

CGSC, accordingly, submitted that since the similar issue raised in the

present writ petition is pending consideration before the Division Bench,

this matter may be taking up after some time.

As prayed for by the learned CGSC, list this case again on

05-09-2023.

JUDGE

Dhakeshori

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