Union Of India & Anr vs Jc-370400H Nb/ Sub/Pharmacist
2023 Latest Caselaw 176 Mani

SHOUGRA Digitally signed by                                                IN. 1
         SHOUGRAKPAM
KPAM     DEVANANDA
DEVANAN SINGH
         Date: 2023.04.28
DA SINGH 14:32:23 +05'30'     IN THE HIGH COURT OF MANIPUR
                                       AT IMPHAL
     MC(WA) No. 73 of 2020
     Union of India & anr.                         ... Applicants
           Vs.
     JC-370400H NB/ Sub/Pharmacist
     Asu Singh Rathore & ors.                      ... Respondents

                                     B E F O R E
                       HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
                       HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
     28-04-2023
     A. Bimol Singh, J.

Mrs. L. Ayangleima, learned counsel appeared for the respondents.

Mr. Kh. Samarjit, learned DSGI appearing for the applicants submitted that the applicants have sought some time from this court upto 10-05-2023 for complying with the direction given by this court in the impugned judgment and order. The learned counsel, accordingly, prays for taking up this matter after 10-05-2023.

As prayed for, list this case again on 12-05-2023 for consideration.

                                        JUDGE                 JUDGE
     Devananda