Kh. Rashbihari Singh And 18 Others vs State Of Manipur And 3 Others
2023 Latest Caselaw 171 Mani

          Digitally signed
RAJKUMAR by RAJKUMAR
BIDYASUN BIDYASUNDER
                                                                                   Item No. 21
          SINGH                  IN THE HIGH COURT OF MANIPUR
DER SINGH Date: 2023.04.26                 AT IMPHAL
          15:55:32 -07'00'


                                    W.A. NO. 127 OF 2022

                     Kh. Rashbihari Singh and 18 others
                                                                               ... Appellant
                                                     -Versus-

                     State of Manipur and 3 others

                                                                           ... Respondent/s

BEFORE HON'BLE THE ACTING CHIEF JUSTICE M.V. MURALIDARAN HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

25.04.2023 Acting CJ

[1] Heard Mr. N. Mahendra, learned counsel for the

appellant; Mr. Shyam Sharma, learned Government Advocate for the

state respondents and Ms. Ayangleima, learned counsel for the MPSC.

[2] The matter is reserved for judgment.

                              JUDGE                     ACTING CHIEF JUSTICE
                     Bidya