State Of Manipur vs The All Manipur Public Health ...
2023 Latest Caselaw 166 Mani

RAJKUMA Digitally signed
          by RAJKUMAR
R         BIDYASUNDER                                                           Item No. 31-32

BIDYASUN SINGH
          Date: 2023.04.21
                             IN THE HIGH COURT OF MANIPUR
DER SINGH 18:33:58 -07'00'             AT IMPHAL

                                   W.A. NO. 48 OF 2018
                             WITH MC (WA) NO. 1 OF 2019
                State of Manipur
                                                                              ... Appellant
                                                 -Versus-

                The All Manipur Public Health Engineering
                Department   Workers    and    Employees
                Organisation

                                                                          ... Respondent/s

BEFORE HON'BLE THE ACTING CHIEF JUSTICE M.V. MURALIDARAN HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

19.04.2023

[1] Heard Mr. M. Devananda, learned Addl. A.G., Manipur for the

appellant; and Mr. Ch. Robinchandra, learned counsel for the respondents.

                [2]          Reserved for judgment.




                        JUDGE                          ACTING CHIEF JUSTICE
                Bidya