Lalit Kishore vs Union Of India & Ors
2022 Latest Caselaw 405 Mani

                                                                             IN. 60
SHOUGRA Digitally
         by
                  signed

KPAM     SHOUGRAKPAM
         DEVANANDA
DEVANAN SINGH
DA SINGH Date: 2022.09.06
         16:07:35 +05'30'          IN THE HIGH COURT OF MANIPUR
                                                 AT IMPHAL

          WP(C) No. 1061 of 2019
          Lalit Kishore                                      ... Petitioner
                 Vs.
          Union of India & ors.                              ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 06-09-2022 Heard Mr. Th. Khagemba, learned counsel appearing for the petitioner and Mr. Boboy Potsangbam, learned CGSC appearing for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE

Devananda