Smt. Jaheda Bibi vs State Of Manipur
2022 Latest Caselaw 478 Mani

                                                                                 No. 96
                                  IN THE HIGH COURT OF MANIPUR
       LHAINEI Digitally
               by
                         signed
                                            AT IMPHAL
       CHONG HAOKIP
               LHAINEICHONG

               Date: 2022.10.20
       HAOKIP 14:13:36 +05'30'
                                       WP(C) No. 698 of 2019
     Smt. Jaheda Bibi
                                                               .....Petitioner/s
       - Versus -
     State of Manipur
                                                               .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 20.10.2022

Heard Mr. Ch. Robinchandra, learned counsel appearing for the

petitioner and Mr. Th. Sukumar, learned Government Advocate appearing for

the respondent.

Hearing concluded.

Judgment reserved.

JUDGE

Lhaineichong