S. Dhaneshwar Singh vs State Of Manipur & Anr
2022 Latest Caselaw 472 Mani

                                                                               No. 9
                          IN THE HIGH COURT OF MANIPUR
   LHAINEI Digitally signed         AT IMPHAL
                by

   CHONG        LHAINEICHONG
                HAOKIP

   HAOKIP
                Date: 2022.10.19
                15:38:12 +05'30'
                                   WP(C) No. 242 of 2019

   S. Dhaneshwar Singh
                                                             .....Petitioner/s
     - Versus -
   State of Manipur & Anr.
                                                           .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

19.10.2022

Heard Mr. O. Chittaranjan, learned counsel appearing for the

petitioner and Mr. A. Vashum, learned Government Advocate appearing for

the respondents.

Hearing concluded.

Judgment reserved.

JUDGE

Lhaineichong