Gaikhonlung Panmei vs Fci & Ors
2022 Latest Caselaw 468 Mani

                                                                                          Item No. 77
                                              IN THE HIGH COURT OF MANIPUR
                                                        AT IMPHAL

                                                  W.P.(C) No. 411 of 2020

   Gaikhonlung Panmei
                                                                            .....Petitioner/s
         - Versus -

   FCI & Ors.
                                                                            .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

18.10.2022

Heard Mr. N. Gunedhor, learned counsel appearing for the petitioner and Mr. W. Darakishwor, learned senior panel counsel appearing for all the respondents.

Hearing concluded. Judgment reserved.

JUDGE joshua

Digitally signed by KH. JOSHUA KH. JOSHUA MARING MARING Date: 2022.10.18 15:26:47 +05'30'