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Poonam Devi vs Anil Prasad
2022 Latest Caselaw 231 Mani

Citation : 2022 Latest Caselaw 231 Mani
Judgement Date : 26 May, 2022

Manipur High Court
Poonam Devi vs Anil Prasad on 26 May, 2022
                                                                    DB Item No. 7

                           IN THE HIGH COURT OF MANIPUR
                                     AT IMPHAL

                              MC(Mat.App.) No. 9 of 2021

            Poonam Devi.
                                                              ...Applicant
                                        - Versus -
            Anil Prasad.
                                                            ...Respondent

                              B EF O R E
              HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR
                HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR

                                      ORDER

26-05-2022 Sanjay Kumar (C.J.),

In the light of the final judgment passed in the main case, viz.,

Mat.App. No. 5 of 2021, this miscellaneous case filed for stay pending the

said appeal does not survive for consideration.

MC(Mat.App.) No. 9 of 2021 is accordingly dismissed.

                                  JUDGE                    CHIEF JUSTICE

 Victoria




NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2022.05.27 VICTORIA 17:15:33 +05'30'

 
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