Chingakham Sushil Singh vs Lunsat Kipgen; & Ors
2022 Latest Caselaw 225 Mani

Citation : 2022 Latest Caselaw 225 Mani
Judgement Date : 24 May, 2022

Manipur High Court

Chingakham Sushil Singh vs Lunsat Kipgen; & Ors on 24 May, 2022

KABOR Digitally signed
                                                                                     Item No. 14-18
AMBAM byKABORAMBAM
SANDEE SANDEEP    SINGH


P SINGH
        Date: 2022.05.24
        15:19:53 +05'30'             IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL

                                              W.A. No. 73 of 2021

                            Chingakham Sushil Singh
                                                                                     Appellant
                                                    Vs.
                            Lunsat Kipgen; & Ors.
                                                                                  Respondents

With MC (W.A.) No. 122 of 2021 With W.A. No. 71 of 2021 With W.A. No. 75 of 2021 With W.A. No. 76 of 2021

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR

24.05.2022 Sanjay Kumar (C.J.):

Mr. HS Paonam, learned senior counsel, appears for the appellant in

W.A. No. 71 of 2021 and Mr. N. Jotendro, learned senior counsel, appears for the

appellant in W.A. No. 73 of 2021.

Post on 30.05.2022 to enable Mr. Kh. Tarunkumar, learned counsel for

the respondents, to get instructions in the context of the recent judgment of the

Supreme Court.

                                     JUDGE                     CHIEF JUSTICE
          Sandeep


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