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Union Of India & 2 Ors vs Smt. Theingaila Hungyo
2022 Latest Caselaw 191 Mani

Citation : 2022 Latest Caselaw 191 Mani
Judgement Date : 9 May, 2022

Manipur High Court
Union Of India & 2 Ors vs Smt. Theingaila Hungyo on 9 May, 2022
                                                                   Item Nos. 21-22

                       IN THE HIGH COURT OF MANIPUR
                                 AT IMPHAL

                                 RFA No. 1 of 2022

           Union of India & 2 Ors.
                                                            ...Appellants
                                       - Versus -
           Smt. Theingaila Hungyo.
                                                         ...Respondents
                                     With
                              MC(RFA) No. 5 of 2022

                             B EF O R E
             HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

                                     ORDER

09-05-2022

MC(RFA) No. 5 of 2022

Heard Mr. B.R. Sharma, learned counsel, appearing for the

applicants/appellants; Mr. Tammor A.S. and Mr. Osbert Khaling, learned

counsel, appearing for the respondent.

In the context of the parity drawn by the respondent with O.S. No. 4

of 2011, it would be appropriate that a copy of the judgment dated

11-12-2012 passed therein is produced for perusal.

Post on 13-05-2022.



                                                        CHIEF JUSTICE

Victoria




NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2022.05.09

VICTORIA 16:36:13 +05'30'

 
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