Union Of India; & Ors vs Hav/Dt. M/371028 H. Ashok Kumar ...
2022 Latest Caselaw 93 Mani

KABORAM Digitally signed
        by
BAM     KABORAMBAM                                                                             Item No. 10
SANDEEP SANDEEP    SINGH
        Date: 2022.03.11
                                                                                 (Through Video Conferencing)

SINGH   16:03:49 +05'30'
                                     IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL

                                            MC (W.A.) No. 90 of 2021

                           Union of India; & Ors.
                                                                                          Applicants
                                               Vs.
                           HAV/DT. M/371028 H. Ashok Kumar Choubey; & Ors.

                                                                                      Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR JUSTICE LANUSUNGKUM JAMIR

11.03.2022.

Sanjay Kumar (C.J.):

Mr. Kh. Samarjit, learned ASG, appears for the applicants. Mr. Lupenjit, learned counsel for the respondents, confirms that an application was made for a certified copy of the judgment under appeal on 31.01.2020 under Serial No. 264. He further states that he made an application to the Registry seeking to know the reason why a certified copy was not furnished upon that application.

To put a quietus to this issue, the Registry is directed to produce the concerned Certified Copy Register Book containing Serial No. 264 dated 31.01.2020 before this Court on the next date of hearing.

Post on 17.03.2022.

A copy of this order shall be supplied online or through whatsapp to the learned counsel for the parties.

                                     JUDGE                      CHIEF JUSTICE
           Sandeep




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