Ningthoujam Tomchou Singh vs Pheiroijam Ningol Karam Ongbi ...
2022 Latest Caselaw 85 Mani

                                                                                    Item Nos. 34 - 44
                                                                        (Through Video Conferencing)
            Digitally signed
LAIRENM by
         LAIRENMAYUM                 IN THE HIGH COURT OF MANIPUR
AYUM INDRAJEET
INDRAJE SINGH                                  AT IMPHAL
         Date:
ET SINGH 2022.03.07
         16:55:53 +05'30'

                              MC(Cril.Petn) No. 2 of 2022
                                          With
           CRIL.PETN. No. 62 of 2021 With CRIL.PETN. No. 63 of 2021 With
           CRIL.PETN. No. 64 of 2021 With CRIL.PETN. No. 65 of 2021 With
           CRIL.PETN. No. 66 of 2021 With MC(Cril.Petn.) No. 1 of 2022 With
           MC(Cril.Petn) No. 3 of 2022 With MC(Cril.Petn.) No. 4 of 2022 With
           MC(Cril.Petn.) No. 5 of 2022 With MC(Cril.Petn.) No. 6 of 2022

           Ningthoujam Tomchou Singh
                                                                                        ....Applicant
                                                      - Versus -

           Pheiroijam Ningol Karam Ongbi Romita Devi & anr.
                                                                                     ...Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

07.03.2022

Post on 11.03.2022, at the request of Mr. M. Gunedhor, learned

counsel, who undertakes to supply hard copies of all the judgments that he

wishes to rely upon to Mr. S. Abung, learned counsel, and also to the Registry

of this Court.

A copy of this order shall be supplied online or through whatsapp to

the learned counsel for the parties.

CHIEF JUSTICE

Indrajeet