R.K. Ranjan Singh vs Manipur University
2022 Latest Caselaw 84 Mani

SHOUGR Digitally
         by
                  signed
                                                                                      IN. 60
AKPAM SHOUGRAKPAM
         DEVANANDA
DEVANAN SINGH
         Date: 2022.03.07
DA SINGH 17:07:24 +05'30'
                                      IN THE HIGH COURT OF MANIPUR
                                                  AT IMPHAL
                                              (Video Conference)

                   WP(C) No. 407 of 2020
                   R.K. Ranjan Singh                            ... Petitioner
                        Vs.
                   Manipur University                           ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 07-03-2022 Heard Mr. Kh. Tarunkumar, learned counsel appearing for the petitioner and Mr. B.P. Sahu, learned counsel appearing for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE

Devananda